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State of Odisha - Section

Section 20 in Orissa Public Distribution System (Control) Order, 2008

20. Issue of Directions and Guidelines.

- The Government may, from time to time, issue such guidelines and directions as it considers necessary to improve the efficiency of the Public Distribution System and for carrying out the purposes of this order and the Licensing Authorities and/or the licensees to whom such directions have been issued shall comply with such directions.