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Supreme Court - Daily Orders

Raj Kumar Prasad vs Abbott Healthcare Pvt. Ltd. . on 4 November, 2015

Bench: Ranjan Gogoi, N.V. Ramana

     CHAMBER MATTER                                                  SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     R.P.(C) No. 3334/2015 In SLP(C) No. 13084/2015

     RAJ KUMAR PRASAD                                                  Petitioner(s)

                                                    VERSUS

     ABBOTT HEALTHCARE PVT. LTD. & ANR.                 Respondent(s)
     (With appln. For c/delay in filing review petition and office
     report)

     Date : 04/11/2015 This petition was circulated today.

     CORAM :
                             HON'BLE MR. JUSTICE RANJAN GOGOI
                             HON'BLE MR. JUSTICE N.V. RAMANA

                                        By Circulation



                              UPON perusing papers the Court made the following
                                                 O R D E R

Delay condoned.

The review petition is dismissed in terms of the signed order.

(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by Madhu Bala Date: 2015.11.04 17:07:30 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (CIVIL) NO. 3334 OF 2015 IN SPECIAL LEAVE PETITION (CIVIL) NO. 13084 OF 2015 RAJ KUMAR PRASAD ...PETITIONER(S) VERSUS ABBOTT HEALTHCARE PVT. LTD. & ANR. ...RESPONDENT(S) O R D E R Delay condoned.

We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.

…................J. [RANJAN GOGOI] NEW DELHI …................J. 4TH NOVEMBER, 2015 [N.V. RAMANA]