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Union of India - Section

Section 26 in Paradip Port Harbour Craft Rules 1967

26. Revocation of licences

- If, in the opinion of the Deputy Conservator; the owner of any licensed harbour craft has contravened any of the provisions of this rules, he may without prejudice to any other action that may be taken against such owner in respect of the contravention, cancel all or any of the licences held by the owner.