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[Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(8)(h) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(h)The applicant shall thereafter submit a list of conversion of trees and bamboos felled and converted by him over the plots in triplicate and put the facsimile of the registered property mark on either ends of all timber including wood-billets.