Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Sikkim - Subsection Section 41(1) in Sikkim Panchayat Act, 1993 (1)The State Government may, in the manner specified in the notification, regulate the imposition, assessment and collection of taxes, rates and 'fees under section 40.
