Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 94] [Entire Act] State of Bihar - Section Section 60 in Bihar and Orissa Public Demand Recovery Rules 60. Forms in Appendix. - The forms set forth in the Appendix, shall be used with such variation as circumstances may require.
