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Madhya Pradesh High Court

Asgar Shah (Dead) Thr. Lrs. Waheedan Bi vs Hazra Bi on 24 February, 2021

Author: Anjuli Palo

Bench: Anjuli Palo

1 SA-1415-2020 The High Court Of Madhya Pradesh SA-1415-2020 (ASGAR SHAH (DEAD) THR. LRS. WAHEEDAN BI AND OTHERS Vs HAZRA BI AND OTHERS) 2 Jabalpur, Dated : 24-02-2021 None for the appellant even when the case is taken up in the second round.

Adjourned.

List the case after four weeks.

(SMT. ANJULI PALO) JUDGE ks Digitally signed by KOUSHLENDRA SHARAN SHUKLA Date: 2021.02.24 03:55:23 -08'00'