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[Cites 0, Cited by 1] [Section 39(1)] [Section 39] [Entire Act]

Bengal Presidency - Subsection

Section 39(1)(b) in The Calcutta Suburban Police Act, 1866

(b)regulating traffic of all kinds in streets and public places, and the use of streets and public places by persons riding, or driving, leading or riding in vehicles, or leading or accompanying cattle, or walking, so as to prevent danger, obstruction or inconvenience to the public;