Andhra Pradesh High Court - Amravati
Nama Nageswara Rao, vs The State Of Andhra Pradesh, on 24 January, 2022
Author: Cheekati Manavendranath Roy
Bench: Cheekati Manavendranath Roy
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.: Crl.P. No.139 of 2022 PROCEEDING SHEET Sl. Office DATE ORDER No Note
2. 24.01.2022 CMR, J 8 Crl.P. No.139 of 2022 Post after one week.
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