Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(2) in The Trade Marks Act, 1999

(2)The salaries and allowances and conditions of service of the officers and other employees of the Appellate Board shall be such as may be prescribed.