Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(iv) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(iv)conduct programmes and courses of study that are in the opinion of the University, necessary for the furtherance of its objects in the approved fields;