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[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(5)(b) in Rajasthan Public Trust Act, 1959

(b)persons interested in such public trusts or in the endowments thereof or belonging to the denomination for the purpose of which or for the benefit of whom the trust was founded.