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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in Rajasthan Land Revenue (Conversion of agricultural land for non-agricultural purposes, in rural areas) Rules, 2007

(3)These rules shall come into force on the date of their publication in the Official Gazette.[Note - These rules published in Rajasthan Government Gazette Extraordinary Part IV-C(1) dated 5-4-2007 at Page 1(1) to 1(21).]