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[Cites 0, Cited by 1] [Section 34(1)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(1)(b) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)Any usage or practice relating to the succession to any office or service or post mentioned in clause (a) shall be void;