Section 20(2)(iv) in The West Bengal Building Tax Act, 1996.

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2)(iv) in The West Bengal Building Tax Act, 1996.

(iv)obstructs the prescribed authority or any officer appointed under sub-section (1) of section 3 to assist the prescribed authority from entering any building for inspection under section 10,

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State of West Bengal - Subsection

Section 20(2)(iv) in The West Bengal Building Tax Act, 1996.