Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 110 in The Rajasthan Distilleries Rules, 1977 110. Casks and drums returned to distillery to be re-gauged and re-numbered. - Any cask or drum on being returned to the distillery for refilling must be gauged and numbered as if an entirely new receptacles.
