Rajasthan High Court - Jaipur
Kalu Ram vs Sita Ram & Ors on 22 May, 2012
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
S.B. Civil Misc. Appeal No.2331/2005 Date of Order ::: 22.05.2012 Present Hon'ble Mr. Justice Mohammad Rafiq, J. None for appellant #### Process fee and notices with correct address for service on respondents no.2 to 4 be filed within four weeks, failing which appeal shall stand dismissed automatically without reference to court.
(Mohammad Rafiq) J.
//Jaiman// All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW