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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(3)(e) in Arunachal Pradesh Goods Tax Act, 2005

(e)of any such particulars by any public servant where the disclosure is occasioned by the law full exercise by him of his powers under the Indian Stamp Act, 1899 (2 of 1899) to impound an insufficiently stamped document;