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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(ii) in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952

(ii)to bring to the notice of the factory management the grievances of workers, individual as well as collective, with a view to securing their expeditious redress and [to act as Liaison Officer between the management and labour] [Substituted by Punjab Government Notification No.7456-VII-Lab-I/59/75/46, dated 12th August, 1959.];