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Delhi High Court - Orders

Omar Abdullah vs Payal Abdullah on 23 May, 2023

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                    $~2 (Special Bench)
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           MAT.APP.(F.C.) 135/2016 & CM APPL. 8195/2018
                                                OMAR ABDULLAH                                                                      ..... Appellant
                                                            Through:                                           Ms. Malvika Rajkotia, Mr. Ramakant
                                                                                                               Sharma, Ms. Trisha Gupta, Mr.
                                                                                                               Prateek Avasthi and Mr. Aashant
                                                                                                               Alwar, Advocates
                                                                                      versus

                                                PAYAL ABDULLAH                                                                   ..... Respondent
                                                            Through:                                           Mr. Prosenjeet Banerjee, Ms. Shreya
                                                                                                               Singhal, Mr. S. Bhardwaj, Ms.
                                                                                                               Sudeshna Singh and Ms. P. Sahay,
                                                                                                               Advocates
                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                             ORDER

% 23.05.2023

1. Arguments in affirmative of the appellant concluded.

2. It is already 4.50 p.m. No time left.

3. List this matter for arguments on behalf of the respondent on 28.07.2023.

SANJEEV SACHDEVA, J VIKAS MAHAJAN, J MAY 23, 2023 'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 23:17:31