Delhi High Court - Orders
Omar Abdullah vs Payal Abdullah on 23 May, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~2 (Special Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP.(F.C.) 135/2016 & CM APPL. 8195/2018
OMAR ABDULLAH ..... Appellant
Through: Ms. Malvika Rajkotia, Mr. Ramakant
Sharma, Ms. Trisha Gupta, Mr.
Prateek Avasthi and Mr. Aashant
Alwar, Advocates
versus
PAYAL ABDULLAH ..... Respondent
Through: Mr. Prosenjeet Banerjee, Ms. Shreya
Singhal, Mr. S. Bhardwaj, Ms.
Sudeshna Singh and Ms. P. Sahay,
Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 23.05.2023
1. Arguments in affirmative of the appellant concluded.
2. It is already 4.50 p.m. No time left.
3. List this matter for arguments on behalf of the respondent on 28.07.2023.
SANJEEV SACHDEVA, J VIKAS MAHAJAN, J MAY 23, 2023 'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 23:17:31