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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(1)(iii) in The Delhi Apartment ownership Act, 1986

(iii)a set of floor plans of the multi-storeyed building showing the layout and location, number of apartments and bearing a verified statement of an architect certifying that it is an accurate copy o f the portions of the plans of the building as filed with, and approved by, the local authority within the jurisdiction of which the building is located.