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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(3) in The Orissa Grama Panchayats Election Rules, 1965

(3)In case the number of contesting candidates exceeds the number of symbols prescribed under Rule 17, the Commissioner may, by order, prescribe additional symbols to be used for the purpose:Provided that the Commissioner shall not prescribe such symbols as are allotted to political parties, by the Election Commission of India.