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Delhi High Court - Orders

H.P. Singh (Harvinder Pal Singh) vs Sh. Jasbir Singh & Ors on 15 March, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~34
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      FAO 64/2022
                                             H.P. SINGH (HARVINDER PAL SINGH)                    ..... Appellant
                                                                 Through       Mr. Sanchit Garga & Mr. Nikunj Jain,
                                                                               Advocates
                                                                 versus

                                             SH. JASBIR SINGH & ORS.                              ..... Respondents
                                                            Through  None.

                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                          ORDER

% 15.03.2022 CM APPL. 12796/2022 (Exemption) Allowed, subject to all just exceptions. FAO 64/2022 & CM APPL. 12795/2022 (stay)

1. Issue notice to the respondents returnable on 18.08.2022.

2. Digital copy of the trial court record be requisitioned.

3. In case any steps is taken for execution of the decree, appellant is at liberty to approach this Court.

SANJEEV SACHDEVA, J MARCH 15, 2022 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:15.03.2022 Signing Date:16.03.2022 08:38:46 20:42 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.