Delhi High Court - Orders
H.P. Singh (Harvinder Pal Singh) vs Sh. Jasbir Singh & Ors on 15 March, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 64/2022
H.P. SINGH (HARVINDER PAL SINGH) ..... Appellant
Through Mr. Sanchit Garga & Mr. Nikunj Jain,
Advocates
versus
SH. JASBIR SINGH & ORS. ..... Respondents
Through None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 15.03.2022 CM APPL. 12796/2022 (Exemption) Allowed, subject to all just exceptions. FAO 64/2022 & CM APPL. 12795/2022 (stay)
1. Issue notice to the respondents returnable on 18.08.2022.
2. Digital copy of the trial court record be requisitioned.
3. In case any steps is taken for execution of the decree, appellant is at liberty to approach this Court.
SANJEEV SACHDEVA, J MARCH 15, 2022 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:15.03.2022 Signing Date:16.03.2022 08:38:46 20:42 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.