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State of Jharkhand - Section

Section 659 in Bihar Education Code, 1961

659. Overstaying leave.

- If leave of absence be overstayed the leave will be cancelled unless, on sufficient reason being shown, an extension be granted. Holidays in continuation of (before or after) absence with or without leave are reckoned as absence with or without leave, respectively.(Government notification no. 2246-E., dated the 3rd November, 1914.)