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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(a) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(a)by the Commission from appearing at any [Preliminary Written Examination or Main] [Inserted vide O.G.E. No. 913 dated 9.5.2008.] written examination or any interview held by it for selection of candidates; and