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[Cites 0, Cited by 0] [Section 234(1)] [Section 234] [Entire Act]

State of Goa - Subsection

Section 234(1)(d) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)the premises of the special medical service referred to in clause (a) are conveniently accessible, comprise at least a waiting room, a consulting room, a treatment room, a laboratory and suitable accommodation for nurse and other staff of such service;