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[Cites 0, Cited by 1] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(3) in The West Bengal University of Health Sciences Act, 2002

(3)The Executive Council shall, having regard to the interest of students studying in the affiliated colleges or recognised institutions, recommended to the Vice-Chancellor the action to be taken in this behalf and the Vice-Chancellor shall, thereafter, proceed to implement the recommendations.