Section 2(c) in The Security Interest (Enforcement) Rules, 2002
(c)[ "Act" means the Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (54 of 2002);] [ Substituted by S.O. 103(E), dated 2.2.2007, for Clause (c)(w.e.f. 2.2.2007).]
