Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 440] [Entire Act] State of Odisha - Subsection Section 440(1) in Orissa Municipal Rules, 1953 (1)Every subscriber shall subscribe monthly to the fund when on duty or may at his option, subscribe during leave. The election to subscribe or not to subscribe shall be communicated to the Executive Officer in writing.