Section 62(2)(u) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

(u)the form and manner in which a notice shall be exhibited and the particulars it may contain under sub- section (2) of section 30;

Legal Document View