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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Jharkhand - Subsection

Section 50(4)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)regularity in conducting the quarterly meetings of the Specialised Adoption Agencies and uploading of the minutes of such meetings in the Child Adoption Resource Information and Guidance System;