Andhra Pradesh High Court - Amravati
Pallam Devi vs Government Of Ap on 8 August, 2022
THE HON'BLE SRI JUSTICE VENKATESWARLU NIMMAGADDA
WRIT PETITION No.1310 of 2021
ORDER:
This writ petition under Article 226 of the Constitution of India is filed seeking the following relief:-
".....to issue a writ, order or direction more particularly one in the nature of Writ of Mandamus declaring the action of the respondents in not including the names of the petitioners as beneficiaries and not paying the amount to the petitioners under the YSR Cheyutha Scheme is arbitrary illegal and in violation of Article 14 of the Constitution of India and consequently direct the Respondents to add the names of the petitioners as beneficiaries of YSR Cheyutha Scheme and pass such other order..."
2. Learned counsel for the petitioners and learned Government Pleader for Panchayat Raj and Rural Development submitted that the issue involved in this writ petition is squarely covered by the order of this Court in W.P.No.17691 of 2020 and batch, dated 28.09.2021 and therefore, similar order may be passed in this writ petition.
3. In view of the submission of learned counsel for the petitioners and learned Government Pleader for Panchayat Raj and Rural Development, this Writ Petition is disposed of in terms of the order in W.P.No.17691 of 2020 and batch, dated 28.09.2021 with the following directions:
i) The respondents are directed to pay/extend financial assistance forthwith to the petitioners under Y.S.R. Cheyutha Scheme, who fulfilled the eligibility criteria.
ii) The respondents are directed to continue the financial assistance to the petitioners, who are granted 2 financial assistance for 1st installment, for the remaining installments also subject to fulfilment of eligibility criteria.
There shall be no order as to costs.
Consequently, Miscellaneous Petitions, if any, pending in this Writ Petition shall stand closed.
______________________________________ VENKATESWARLU NIMMAGADDA, J Date: 08.08.2022 BSP 3 48 THE HON'BLE SRI JUSTICE VENKATESWARLU NIMMAGADDA WRIT PETITION No.1310 of 2021 Dated: 08.08.2022 BSP