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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(a) in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

(a)The estimate of income should be exhaustive and cautious and provide for the collections of entire loans outstanding and those falling due during the budget year;