Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3) in The Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988

(3)The sale shall be held in accordance with the provision of the Sale of Goods Act, 1930 and also, in terms of the conditions of sale as per Tender Notice.