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State of Punjab - Section

Section 5 in The Punjab Non-Trading Companies Rules, 1963

5. Translation of documents.

- If any document specified in rule 4 is not in English, a translation of that document into English, certified to be correct by any promoter or proposed director, or in the case of an association which is already in existence, by a member of its executive or governing body, shall be furnished to the Registrar together with the document.