Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 31 in The Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976 31. Appearance before a Bench. - A party may appear before a Bench either personally or through his representative or advocate duly authorised in form No. 4.
