Delhi High Court - Orders
Seema Sapra vs Amit Kaushik Danips 2010 And Others on 28 August, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11618/2024
SEEMA SAPRA .....Petitioner
Through: Petitioner in person.
versus
AMIT KAUSHIK DANIPS 2010 AND OTHERS .....Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 28.08.2024
1. Since the present petition primarily raises grievances regarding an affidavit filed in W.P.(C) No. 13604/2023, which it is claimed by the petitioner is forged, we are of the view that it would be appropriate that the present petition is taken up with W.P.(C) No. 13604/2023, which is listed on 10.09.2024 before this Bench itself.
2. List along with W.P.(C) No. 13604/2023 at 02:30 PM on 10.09.2024.
REKHA PALLI, J SHALINDER KAUR, J AUGUST 28, 2024/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2024 at 21:42:02