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State of Uttarakhand - Section

Section 61 in The Uttarakhand Police Act, 2007

61. Community Liaison Group.—

(1)The District Superintendent of Police shall, in the prescribed manner constitute one or more Community Liaison Groups out of the representatives of the community, in every Police Station, to assist the police force in discharging their duties.
(2)Such Community Liaison Group(s) shall perform such functions and shall have such responsibilities, as may be prescribed.