Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(16) in The Coal Mines Regulations, 2011

(16)No person shall be permitted to work on the chassis of truck, dumper or other vehicles with the body in a rest position unless the truck or dumper body has been securely blocked in position and the mechanical hoist mechanism alone shall not be dependent upon to hold the body of the truck, dumper or other vehicles, in raised position.