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State of Telangana - Section
Section 19 in Telangana Municipal Corporations Act, 1994
19. Repeal of Ordinance 9 of 1994.
- The Andhra Pradesh Municipal Corporations Ordinance, 1994 is hereby repealed.[Schedule - I] [Schedule I added by Act No.4 of 2018.][See sub-section (3A) of section 3]| Sl. No. | Name of the District | Areas to be included | Municipal Corporation into which areas areincluded | Ward No. of the Corporation into which areasare merged. |
| (1) | (2) | (3) | (4) | (5) |
| 1. | Karimnagar | Sadashivapalli | Karimnagar | 21 |
| Padmanagar | 42 | |||
| Rekurthi (Nyataknipally, Rekurthy) | 49 | |||
| Seethrampur | 50 | |||
| Arepalli (Arepally, Dubba) | 50 | |||
| Theegalaguttapalli | 4 | |||
| Vallampahad | 4 | |||
| Alugunur | 26 | |||
| 2. | Khammam | Peddathanda | Khammam | 42 |
| Polepalli (Rajiv Gruhakalpa) | 48 | |||
| Polepalli (Sai Nagar Colony) | 47 | |||
| Polepalli | 49 | |||
| (Bhadradri Colony) | ||||
| Polepalli (4thClass Colony) | 47 | |||
| Polepalli (PHC Colony) | 49 | |||
| Edulapuram | 42 | |||
| Chinnavenkatgiri | 40 | |||
| Gurralapadu | 41 | |||
| Gudimalla | 13 | |||
| 3. | Nizambad | Sarangapoor | Nizambad | 37 |
| Kalur | 39 | |||
| Khanapur | 40 | |||
| Mubaraknagar | 1 | |||
| Gopanpally | 2 | |||
| Pangra | 6 | |||
| Borgaon (P) | 6 | |||
| Ram Nagar part of Gundaram GP | 6 | |||
| Borgaon (K) | 1 | |||
| Manik Bhandar | 2 | |||
| 4. | Peddapalli | Kundanapalli Ramagundam | 49 | |
| Lingapur | 1 | |||
| Elkalapalli (9th & 10th Wards only) | 44 | |||
| Venkatraopalli | 39 |