Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 3, Cited by 0]

Madras High Court

M/S.Phonographic Performance vs Accord Puducherry Hotel on 23 September, 2016

Author: M.M.Sundresh

Bench: M.M.Sundresh

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 23.09.2016
CORAM
THE HONOURABLE MR.JUSTICE M.M.SUNDRESH
C.S.No.867 of 2014
and
O.A.No.1054 of 2014


1   M/S.PHONOGRAPHIC PERFORMANCE                 [ PLAINTIFF  ]
     LTD. REP.BY AUT.SIGN.D.DINESH  GOKUL TOWER  
     NO.5  GF  NO.9/10  C.P.RAMASWAMY RD. 
     ALWARPET  CH-18

  				        Vs

1    ACCORD PUDUCHERRY   HOTEL                        
     NO.1  THILAGAR NAGAR  ELLAIPILLAICHAVADY  
     PUDUCHERRY-605 009

2    M/S.AMRITA FILM AWARD-
     CALICUT 2014. AMRITA TELEVISION  GANDINAGAR  
     VAZHUTHACAUD  THIRUVANANTHAPURAM-695014

3    THE GRAND MAGRATH HOTEL
     NO.30  MAGRATH RD. BANGALORE-560 025

4    TRUMP IT ENTERTAINMENT
     AND CREATIVE SERVICES PVT.LTD. 5TH FLR  SONA 
     TOWERS  NO.71  MILLERS RD. BANGALORE-560 020

5    THE ATRIAL HOTEL
     P.B.5089  NO.1  PALACE RD. BANGALORE-560 001

6    MARK'S GRANDEUR HOTEL
     NO.6/1  TUMKUR RD. YESHWANTPUR  BANGALORE-
     560 022


7    RAMEE GUESTLINE HOTEL
     PLOTS 1&2  KIADB INDUSTRIAL AREA  ATTIBELE  
     BANGALORE-562 107

8    COUNTER CULTURE HOSPITALITY
     PVT.LTD. 2D2  4TH CROSS DYAVASANDRA 
     INDUSTRIAL AREA WHITEFIELD RD. BANGALORE-560 
     048

9    6TH AVENUE HOTEL
     NO.598  15TH CROSS 6TH PHASE  J.P.NAGAR  
     BANGALORE-560 078

10   THE ARCADIA
     NO.10  SIVASAMY RD. RAM NAGAR  COIMBATORE-
     641 009

11   FORTUNE CHARIOT BEACH RESORT HOTEL
     FIT RATHAS RD. MAHABALIPURAM  CH-603104

12   THE PRIDE HOTEL
     NO.216  EVR PERIYAR SALAI  POONAMALLEE HIGH 
     RD. KILPAUK  CH-10

13   MAYAJAAL ENTERTAINMENT LTD.
     NO.34/1  EAST COAST RD. CH-603112

14   LE MERIDIEN COIMBATORE
     NO.762  AVINASHI RD. NEELAMBUR  COIMBATORE-
     641 062

15   LE ROYAL MERIDIEN-APPU HOTELS
     LTD. NO.1  G.S.T.RD. ST.THOMAS MOUNT  CH-16

16   HOTEL GERMANUS-JAGAM PVT.
     LTD. NO.28  BY PASS RD. MADURAI-625 010

17   AMBASSADOR PALLAVA HOTEL
     NO.30  MONTEITH RD. EGMORE  CH-8


18   HOTEL ASIANA-MALABAR HOTELS
     PVT.LTD. NO.1/238  OLD MAHABALIPURAM RD. 
     (OMR)  SEMMANCHERY  CH-119

19   VIJAY PARK INN
     NO.101  SENGUPTA ST. RAM NAGAR  COIMBATORE-
     641 009

20   JENNY'S RESIDENCY
     OPP CIT AVINASHI RD. COIMBATORE AERODROME 
     POST  COMBATORE-641 014

21   HOTEL CENNEYS GATEWAY
     NO.4  SARADHA COLLEGE MAIN RD. FIVE ROADS  
     SALEM-636 004

22   37 CRESCENT HOTEL
     NO.37  CRESCENT RD. HIGH GROUNDS  BANGALORE-
     560 001

23   QUALITY INN SHRAVANTHI HOTEL
     NO.60  13TH CROSS 2ND MAIN RD. J.P.NAGAR  
     PHASE-III  BANGALORE-560 078

24   LOVE SHACK HOTEL
     NO.541-543  AMAR JYOTHI HBBCS LAYOUT  
     KRISHNA REDDY LAYOUT  KORAMANGALA 
     INTERMEDIATE RING RD. DOMLUR  BANGALORE-560 
     070

25   KEYS HOTEL-AUNIT OF BERGGUEN
     HOTELS PVT.LTD. OPP. VOLKSWAGEN SHOWROOM  
     HOSUR MAIN RD  ELECTRONICS CITY  BANGALORE-
     560 078

26   BLU PETAL HOTEL
     S.NO.60  JYOTI NIVAS COLLEGE RD. KORAMANGALA 
     5TH BLOCK  KORAMANGALA INDUSTRIAL LAYOUT  
     BANGALORE-560 095





27   F BAR AND KITCHEN HOTEL
     NO.2  MANANDI PLAZA  ST.MARKS RD. BANGALORE-
     560 001

28   JAYAMAHAL PLACE HOTEL
     NO.1  JAYAMAHAL RD. BANGALORE-560 046

29   HARBOUR VIEW RESIDENCY HOTEL
     OPP.COCHIN SHIPYARD  M.G.RD.  COCHIN-682 015
						...  Defendants

	Plaint filed under  Sections 55 and 62 of Copyright Act, 1957 r/w Order IV Rule 1 O.S. Rules and Order VII Rule 1 C.P.C.  


	For Plaintiff 	:     Mr.K.Harishankar

	For Defendants	:     M/s.C.N.Madheswara for D3
			      Mr.John Zachariah
			      for M/s.Fox Mandal and Associates
			      for D18
			      M/s.P.T.Ramadevi for D14 & D15
			      


			JUDGMENT	

Learned counsel for the plaintiff seeks permission to withdraw the suit and he has also made an endorsement to that effect.

2.In view of the endorsement made by the learned counsel for the plaintiff, the Civil Suit is dismissed as withdrawn. No costs. Consequently, connected application is closed.

23.09.2016 mmi To The Sub Assistant Registrar, Original Side, High Court, Madras.

M.M.SUNDRESH,J mmi C.S.No.867 of 2014 23.09.2016