Madras High Court
M/S.Phonographic Performance vs Accord Puducherry Hotel on 23 September, 2016
Author: M.M.Sundresh
Bench: M.M.Sundresh
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 23.09.2016
CORAM
THE HONOURABLE MR.JUSTICE M.M.SUNDRESH
C.S.No.867 of 2014
and
O.A.No.1054 of 2014
1 M/S.PHONOGRAPHIC PERFORMANCE [ PLAINTIFF ]
LTD. REP.BY AUT.SIGN.D.DINESH GOKUL TOWER
NO.5 GF NO.9/10 C.P.RAMASWAMY RD.
ALWARPET CH-18
Vs
1 ACCORD PUDUCHERRY HOTEL
NO.1 THILAGAR NAGAR ELLAIPILLAICHAVADY
PUDUCHERRY-605 009
2 M/S.AMRITA FILM AWARD-
CALICUT 2014. AMRITA TELEVISION GANDINAGAR
VAZHUTHACAUD THIRUVANANTHAPURAM-695014
3 THE GRAND MAGRATH HOTEL
NO.30 MAGRATH RD. BANGALORE-560 025
4 TRUMP IT ENTERTAINMENT
AND CREATIVE SERVICES PVT.LTD. 5TH FLR SONA
TOWERS NO.71 MILLERS RD. BANGALORE-560 020
5 THE ATRIAL HOTEL
P.B.5089 NO.1 PALACE RD. BANGALORE-560 001
6 MARK'S GRANDEUR HOTEL
NO.6/1 TUMKUR RD. YESHWANTPUR BANGALORE-
560 022
7 RAMEE GUESTLINE HOTEL
PLOTS 1&2 KIADB INDUSTRIAL AREA ATTIBELE
BANGALORE-562 107
8 COUNTER CULTURE HOSPITALITY
PVT.LTD. 2D2 4TH CROSS DYAVASANDRA
INDUSTRIAL AREA WHITEFIELD RD. BANGALORE-560
048
9 6TH AVENUE HOTEL
NO.598 15TH CROSS 6TH PHASE J.P.NAGAR
BANGALORE-560 078
10 THE ARCADIA
NO.10 SIVASAMY RD. RAM NAGAR COIMBATORE-
641 009
11 FORTUNE CHARIOT BEACH RESORT HOTEL
FIT RATHAS RD. MAHABALIPURAM CH-603104
12 THE PRIDE HOTEL
NO.216 EVR PERIYAR SALAI POONAMALLEE HIGH
RD. KILPAUK CH-10
13 MAYAJAAL ENTERTAINMENT LTD.
NO.34/1 EAST COAST RD. CH-603112
14 LE MERIDIEN COIMBATORE
NO.762 AVINASHI RD. NEELAMBUR COIMBATORE-
641 062
15 LE ROYAL MERIDIEN-APPU HOTELS
LTD. NO.1 G.S.T.RD. ST.THOMAS MOUNT CH-16
16 HOTEL GERMANUS-JAGAM PVT.
LTD. NO.28 BY PASS RD. MADURAI-625 010
17 AMBASSADOR PALLAVA HOTEL
NO.30 MONTEITH RD. EGMORE CH-8
18 HOTEL ASIANA-MALABAR HOTELS
PVT.LTD. NO.1/238 OLD MAHABALIPURAM RD.
(OMR) SEMMANCHERY CH-119
19 VIJAY PARK INN
NO.101 SENGUPTA ST. RAM NAGAR COIMBATORE-
641 009
20 JENNY'S RESIDENCY
OPP CIT AVINASHI RD. COIMBATORE AERODROME
POST COMBATORE-641 014
21 HOTEL CENNEYS GATEWAY
NO.4 SARADHA COLLEGE MAIN RD. FIVE ROADS
SALEM-636 004
22 37 CRESCENT HOTEL
NO.37 CRESCENT RD. HIGH GROUNDS BANGALORE-
560 001
23 QUALITY INN SHRAVANTHI HOTEL
NO.60 13TH CROSS 2ND MAIN RD. J.P.NAGAR
PHASE-III BANGALORE-560 078
24 LOVE SHACK HOTEL
NO.541-543 AMAR JYOTHI HBBCS LAYOUT
KRISHNA REDDY LAYOUT KORAMANGALA
INTERMEDIATE RING RD. DOMLUR BANGALORE-560
070
25 KEYS HOTEL-AUNIT OF BERGGUEN
HOTELS PVT.LTD. OPP. VOLKSWAGEN SHOWROOM
HOSUR MAIN RD ELECTRONICS CITY BANGALORE-
560 078
26 BLU PETAL HOTEL
S.NO.60 JYOTI NIVAS COLLEGE RD. KORAMANGALA
5TH BLOCK KORAMANGALA INDUSTRIAL LAYOUT
BANGALORE-560 095
27 F BAR AND KITCHEN HOTEL
NO.2 MANANDI PLAZA ST.MARKS RD. BANGALORE-
560 001
28 JAYAMAHAL PLACE HOTEL
NO.1 JAYAMAHAL RD. BANGALORE-560 046
29 HARBOUR VIEW RESIDENCY HOTEL
OPP.COCHIN SHIPYARD M.G.RD. COCHIN-682 015
... Defendants
Plaint filed under Sections 55 and 62 of Copyright Act, 1957 r/w Order IV Rule 1 O.S. Rules and Order VII Rule 1 C.P.C.
For Plaintiff : Mr.K.Harishankar
For Defendants : M/s.C.N.Madheswara for D3
Mr.John Zachariah
for M/s.Fox Mandal and Associates
for D18
M/s.P.T.Ramadevi for D14 & D15
JUDGMENT
Learned counsel for the plaintiff seeks permission to withdraw the suit and he has also made an endorsement to that effect.
2.In view of the endorsement made by the learned counsel for the plaintiff, the Civil Suit is dismissed as withdrawn. No costs. Consequently, connected application is closed.
23.09.2016 mmi To The Sub Assistant Registrar, Original Side, High Court, Madras.
M.M.SUNDRESH,J mmi C.S.No.867 of 2014 23.09.2016