Karnataka High Court
Mr. Basant Goel vs State Of Karnataka on 28 June, 2024
Author: M.Nagaprasanna
Bench: M.Nagaprasanna
-1-
NC: 2024:KHC:23993
WP No. 12354 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF JUNE, 2024
BEFORE
THE HON'BLE MR JUSTICE M.NAGAPRASANNA
WRIT PETITION NO. 12354 OF 2024 (GM-RES)
BETWEEN:
1. MR. BASANT GOEL
AGED ABOUT 37 YEARS,
SON OF REKESH KUMAR GOEL.
2. MRS. SEEMA GOEL
AGED ABOUT 34 YEARS,
WIFE OF MR. BASANT GOEL.
BOTH ARE RESIDING AT
NO. 3061, ONE BANGALORE,
WEST APARTMENT,
DR. RAJKUMAR ROAD,
RAJAJINAGAR,
BENGALURU-560 010.
Digitally signed ...PETITIONERS
by NAGAVENI
Location: HIGH (BY SRI. MAHESH ARKALGUD SRIKANTH., ADVOCATE)
COURT OF
KARNATAKA
AND:
1. STATE OF KARNATAKA
BY NELAMANGALA RURAL POLICE STATION,
REPRESENTED BY THE STATE PUBLIC PROSECUTOR,
HIGH COURT OF KARNATAKA,
BENGALURU-560 001.
2. YOGESH KUMAR
NO.D-1 NITHIN HEIGHTS,
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NC: 2024:KHC:23993
WP No. 12354 of 2024
2ND 'A' CROSS,
BANASHANKARI 3RD STAGE,
BENGALURU -560 008
...RESPONDENTS
(BY SRI. P. THEJESH, HCGP FOR R1)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA READ WITH SECTION 482 OF CODE
OF CRIMINAL PROCEDURE PRAYING TO DIRECT THE
RESPONDENT TO FILE A REPORT/CHARGE SHEET IN CRIME
NO. 195/2023 PENDING BEFORE THE HONOURABLE COURT OF
PRL. CIVIL JUDGE (JR.DN) AND JMFC COURT, NELAMANGALA,
BANGALORE RURAL DISTRICT (ANNEXURE-A) BY ISSUING A
WRIT OF MANDAMUS OR ANY OTHER ORDER OR WRIT.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned High Court Government Pleader on instructions would submit that the Police after investigation have filed a 'B Report' in favour of these petitioners and the concerned court has also accepted the 'B Report' and closed the proceedings. -3-
NC: 2024:KHC:23993 WP No. 12354 of 2024
2. In the light of the said circumstance, the present petition is rendered infructuous and is disposed of as having become infructuous, reserving liberty to the petitioners to prompt at the doors of the appropriate for a and approach the Court in the event of need.
Sd/-
JUDGE JJ List No.: 1 Sl No.: 23