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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in Tamil Nadu Footwear and Leather Goods Manufactory and Tannery Workers Social Security and Welfare Scheme, 2006

(1)Any manual worker who has completed the age of 18 years but not completed 60 years, may register his name with the Board to become a member of the Scheme.