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[Cites 0, Cited by 1] [Section 14(3)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3)(a) in The Specific Relief Act, 1963

(a)where the suit is for the enforcement of a contract,—
(i)to execute a mortgage or furnish any other security for securing the repayment of any loan which the borrower is not willing to repay at once: