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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2)(iii) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(iii)oversee and monitor the working of old age homes in the district so as to ensure that they confirm to the standards laid down in these rules, and any other guidelines and orders of the State Government;