Section 12(2)(b) in The Shree Somnath Sanskrit University Act, 2005

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(b) in The Shree Somnath Sanskrit University Act, 2005

(b)The State Government may accept the recommendation of the committee or seek a fresh recommendation from the same committee or require the committee to make change in its members or reconstitute the committee.

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State of Gujarat - Subsection

Section 12(2)(b) in The Shree Somnath Sanskrit University Act, 2005