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Calcutta High Court (Appellete Side)

Atul Chandra Ghorai vs Self And Sree Sree Tileswar Jew Shib ... on 18 August, 2014

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

18.08.2014 (PP) C.O. 2259 of 2014 Atul Chandra Ghorai Vs. Self and Sree Sree Tileswar Jew Shib Thakur Shebait & Ors.

Mr. Bhaskar Ghosh, Mr. Uttam Kumar Bhattacharya, Mr. Kaustav Mishra .....for the petitioner.

The petitioner will serve the surviving plaintiffs and advocate representing the plaintiffs in the trial court and inform them that the petition will appear a week hence.

In the event the suit is taken up in the meantime, the petitioner is permitted to seek an adjournment thereof pending disposal of the petition.

(Sanjib Banerjee, J.)