Delhi High Court - Orders
M/S Karlstorz Endoscopy India Pvt. Ltd vs Shri Azad Singh Negi on 10 April, 2023
Author: Rekha Palli
Bench: Rekha Palli
via Video Conferencing
$~44 & 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5529/2021 & CM APPL. 17145/2021 -Stay.
M/S KARLSTORZ ENDOSCOPY INDIA PVT. LTD.
..... Petitioner
Through: Mr. Raj Birbal, Sr. Adv. with Ms.
Ravvi Birbal, Adv. for Mr. Naresh
Khanna, Adv.
versus
SHRI AZAD SINGH NEGI ..... Respondent
Through: Mr. Shashi Bhushan Shaily, Adv.
+ W.P.(C) 5531/2021 & CM APPL. 17149/2021 -Stay.
M/S KARL STORZ ENDOSCOPY INDIA PVT. LTD.
..... Petitioner
Through: Mr. Raj Birbal, Sr. Adv. with Ms.
Ravvi Birbal, Adv. for Mr. Naresh
Khanna, Adv.
versus
SHRI PRATAP SINGH NEGI ..... Respondent
Through: Mr. Shashi Bhushan Shaily, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 10.04.2023
1. Learned counsel for the petitioner prays for and is granted further two weeks' time to file written submissions in terms of the earlier orders.
2. At request, list on 04.07.2023.
REKHA PALLI, J APRIL 10, 2023/acm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:11.04.2023 17:17:52