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Union of India - Section

Section 43 in The Gas Cylinders Rules, 2004

43. License for filling and possession

.-(1) No person shall fill any cylinder with compressed gas and no cylinder filled with compressed gas shall be possessed by anyone except under and in accordance with the conditions of a license granted under these rules.
(2)The licensee shall be responsible, for all operations connected with the filling and possession of cylinders in the licensed premises.