Section 50(2)(e) in The Orissa Registration Rules, 1988

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(2)(e) in The Orissa Registration Rules, 1988

(e)The following persons are exempt from personal appearance in Court under the Civil Procedure Code, Act V of 1908.

(i)Woman, who according to the customs and manners of the country, ought not to be compelled to appear in public.

(ii)Persons whom the State Government may by notification in the official Gazette exempt from personal appearance in Court, whose rank, in the opinion of the Government, entitles to the privilege of exemption.

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State of Odisha - Subsection

Section 50(2)(e) in The Orissa Registration Rules, 1988